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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Plantations Labour Act, 1951

(2)The certifying surgeon shall carry out such duties as may be prescribed in connection with-
(a)the examination and certification of workers;
(b)the exercise of such medical supervision as may be prescribed where adolescents [are] employed in any work in any plantation which is likely to cause injury to their health.