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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(3)(d) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(d)all institutions shall make provision of first aid kit, fire extinguishers in kitchen, dormitories, store rooms, counselling room, periodic review of electrical installations, proper storage and inspection of articles of food stuffs, stand-by arrangements for water storage and emergency lighting.