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[Cites 0, Cited by 0] [Section 113A(1)] [Section 113A] [Entire Act]

State of Odisha - Subsection

Section 113A(1)(viii) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(viii)it shall not relate to any matter which is under adjudication by a Court of law having jurisdiction in any part of India.