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National Green Tribunal

Tribunal On Its Own Motion In Re Illegal ... vs The State Of West Bengal on 17 October, 2024

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No. 03                                               Court No. 1


               BEFORE THE NATIONAL GREEN TRIBUNAL
                  EASTERN ZONE BENCH, KOLKATA


                  Original Application No. 110/2024/EZ


Tribunal on its own Motion in
Re: Illegal Water Land fill up at
BMC Ward No. 2, Narayanpur, Rajarhat                              Applicant


                                   Versus

State of Odisha & Ors.                                       Respondents


Date of hearing: 17.10.2024

CORAM:        HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
              HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER

Applicant:         Suo Motu.

Respondents:       Mr. Sibojyoti Chakrabarti, Advocate for Respondent
                   no.1 (in Virtual Mode).
                   Ms. Paushali Banerjee, Advocate for Respondent no. 2
                   (in Virtual Mode)
                   Mr. Rajib Ray, Advocate for Respondent no. 3 (in
                   Virtual Mode)
                                  ORDER

1. Affidavit has been filed by respondent no. 3-DM, North 24 Parganas.

2. In the affidavit prayer has been made for grant of time for submission of the report of the Joint Committee.

3. Report of the Joint Committee be filed within four weeks.

4. Responses be also filed by respondents no. 1 and 2 at least one week before the next date of hearing.

5. List on 20.11.2024 for further consideration Arun Kumar Tyagi, JM Dr. Satyagopal Korlapati, EM October 17th, 2024 ag 1