Madhya Pradesh High Court
Pankaj Bhalla vs The State Of Madhya Pradesh on 15 April, 2025
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 MCRC-31419-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MCRC No. 31419 of 2024
(PANKAJ BHALLA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 15-04-2025
Shri Mahesh Goyal - Advocate for the petitioner.
Dr. Anjali Gyanani- Public Prosecutor for respondent No.1/State.
Shri Divakar Vyas - Advocate for respondent [R-2].
The counsel for respondent No.2 prays for and is granted last opportunity of two working days' time to file reply.
List the case on 21.04.2025. The interim relief granted on 10.02.2025 shall remain in force.
(G. S. AHLUWALIA) JUDGE Van Signature Not Verified Signed by: VANDANA VERMA Signing time: 16-Apr-25 10:36:08 AM