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Madhya Pradesh High Court

Anand Shivhare vs The State Of Madhya Pradesh on 30 July, 2021

Author: Sheel Nagu

Bench: Sheel Nagu

1 MCRC-34716-2019 The High Court Of Madhya Pradesh MCRC-34716-2019 (ANAND SHIVHARE Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Gwalior, Dated : 30-07-2021 Heard through Video Conferencing. Shri Atul Gupta, learned counsel with Shri Purhshottam Rai, learned counsel for the Petitioner.

Shri K.S. Tomar, learned Panel Lawyer for the State. Shri R.K. Sharma, learned Senior Counsel with Shri M.K. Chaudhary, learned counsel for complainant.

Due to paucity of time, matter could be heard today. Since urgency is expressed by learned counsel for petitioner, list the case tomorrow i.e. 31.07.2021.

(SHEEL NAGU) JUDGE vpn VIPIN KUMAR AGRAHARI 2021.07.31 10:31:17 +05'30' VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00'