Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(1) in The Uttar Pradesh Pradeshik Armed Constabulary Act, 1948 (1)The State Government may by notification in the official Gazette disband or reconstitute the Pradeshik Armed Constabulary or any Company thereof
