Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 91] [Section 2] [Entire Act] Union of India - Subsection Section 2(cc) in The Industrial Disputes Act, 1947 (cc)[ "closure" means the permanent closing down of a place of employment or part thereof; ] [ Inserted by Act 46 of 1982, Section 2 (w.e.f. 21.8.1984).]
