Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 13 in Haryana Apartment Ownership Rules, 1987. 13. Place of meetings. - Meetings of the association shall be held at suitable place convenient to the owners as may from time to time be designated by the Association.
