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[Cites 0, Cited by 0] [Section 271(3)] [Section 271] [Entire Act]

State of Punjab - Subsection

Section 271(3)(a) in THE PUNJAB MUNICIPAL CORPORATION LAW (EXTENSION TO CHANDIGARH) ACT, 1994

(a)affect the previous operation of the substituted section or anything duly done or suffered thereunder; or