Allahabad High Court
Sanjay Kumar Alias Vijay Anand Raj vs State Of U.P. And Others on 29 November, 2019
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- APPLICATION U/S 482 No. - 7567 of 2005 Applicant :- Sanjay Kumar Alias Vijay Anand Raj Opposite Party :- State of U.P. and Others Counsel for Applicant :- D.S. Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
1. Called in revise. None appeared to press this application. However, learned AGA is present for State.
2. This is an application filed under Section 482 Cr.P.C. It is an old matter pending since 2005.
3. It appears that by efflux of time either cause of action is no more surviving or for any other reason matter has rendered infructuous and that is why none is present to press this application.
4. Dismissed accordingly.
Order Date :- 29.11.2019 Siddhant Sahu