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[Cites 1, Cited by 1]

Allahabad High Court

Sanjay Kumar Alias Vijay Anand Raj vs State Of U.P. And Others on 29 November, 2019

Author: Sudhir Agarwal

Bench: Sudhir Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 7567 of 2005
 

 
Applicant :- Sanjay Kumar Alias Vijay Anand Raj
 
Opposite Party :- State of U.P. and Others
 
Counsel for Applicant :- D.S. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.
 

1. Called in revise. None appeared to press this application. However, learned AGA is present for State.

2. This is an application filed under Section 482 Cr.P.C. It is an old matter pending since 2005.

3. It appears that by efflux of time either cause of action is no more surviving or for any other reason matter has rendered infructuous and that is why none is present to press this application.

4. Dismissed accordingly.

Order Date :- 29.11.2019 Siddhant Sahu