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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(8) in The Goa Panchayat Raj Act, 1994

(8)"Chief Executive Officer" means the Chief Executive Officer of a Zilla Panchayat [and includes any other officer appointed by the Government in this behalf] [Inserted by the Amendment Act No. 1 of 1997.];[(8-A) "Deputy Director" means the person appointed as the Deputy Director of Panchayat by the Government;] [Inserted by the Amendment Act 1 of 1997.]