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Central Administrative Tribunal - Ernakulam

Harikrishnan B V vs The Chairman Bsnl New Delhi on 14 September, 2022

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       CENTRAL ADMINISTRATIVE TRIBUNAL
                ERNAKULAM BENCH
         Original Application No.180/00987/2018
       Wednesday, this the 14th day of September 2022

Coram :
Hon'ble Mr. Justice K Haripal, Judicial Member

Harikrishnan B. V,
Thiruvathira, Palamkonam, Perumkulam P.O.,
Attingal, Thiruvananthapuram - 695 102.           - Applicant

(By Advocate: Mr. M. R. Sasith Panicker)

                           versus

1.   Bharat Sanchar Nigam Limited,
     B. S. Bhawan, Harish Chander Mathur Lane,
     Janpath Road, New Delhi - 1,
     Represented by Chairman and Managing Director.

2.   Chief General Manager,
     Bharat Sanchar Nigam Limited,
     Thiruvananthapuram - 33.

3.   Deputy General Managers (HR),
     Bharat Sanchar Nigam Limited,
     O/o. CGMT, BSNL, Kerala Circle,
     Thiruvananthapuram - 33.

4.   Assistant General Managers (HR),
     O/o. CGMT, BSNL, Kerala Circle,
     Thiruvananthapuram - 33.                  - Respondents

(By Advocate: Mr. V. Santharam)

    This application having been heard on 14.09.2022, the
Tribunal on the same day delivered the following :
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                              ORDER

When taken up today there is no representation for the applicant.

Learned counsel for the respondents is represented by Adv. Sri Sinu G. Nath. Last time the O.A was adjourned to today stipulating that no further time will be granted on the next date of posting. At that time also the applicant had no representation. Hence the Original Application is dismissed for default. No costs.

Justice K Haripal Judicial Member bp -3- List of Annexures Annexure A1- True copy of death certificate issued by the Registrar of Birth and Death Department of Urban Affair Government. Annexure A2- True copy of the application submitted by the applicant to respondents.

Annexure A3- True copy of the order rejecting the application for compassionate ground made by the respondent No. ES/9-433/216/6 dated 21.07.2017. Annexure A4- True copy of the gratuity payment order vide letter dated 21.09.2015.

Annexure A5- True copy of pension payment order vide dated 21.09.2015. Annexure A6- True copy of certificate issued by the BSNL Cooperative Society regarding the loan arrears dated 13.10.2015. Annexure A7- True copy of representation filed applicant before Hon'ble Minister of State (Independent Charge) for communication. Annexure A8- True copy of reply order issued by the respondents No. ES/9- 43/2016/11 dated 04.05.2018.

Annexure R2(a)- True copy of the letter No.14014/6/94-Estt(D) dated 9 th October 1998 issued by the Ministry of Personnel, Public Grievances & Pension, Department of Personnel and Training, Government.

Annexure R2(b)- True copy of the letter No. 273-18/2005-Pers. IV dated 27.06.2007. Annexure R2(c)- True copy of the letter No. 268-79/2002-Pers.IV dated 27.12.2006.

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