Himachal Pradesh High Court
Kartar Chand vs . Jhonfi Ram on 27 June, 2023
Author: Virender Singh
Bench: Virender Singh
RSA No. 123 of 2023 27.6.2023 Present: Mr. I.S. Chandel, Advocate, for the appellant.
Notice be issued to the respondent, calling upon him as to why the present appeal be not admitted for hearing.
Notice be issued to the respondent, returnable for 1.8.2023, on taking steps within a week from today.
(Virender Singh) Judge June 27, 2023 (kalpana) ::: Downloaded on - 27/06/2023 20:39:31 :::CIS