Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Greater Bengaluru City Corporation -

Section 4(6) in Bangalore Metropolitan Region Development Authority Act, 1985

(6)The sitting fee and other allowances payable to members other than the ex-officio members for attending the meetings of the Authority, Executive Committee or any other committee shall be such as may be prescribed.