Sikkim High Court
Md. Tebraj Alam @ Roshan vs State Of Sikkim on 24 October, 2017
Author: Bhaskar Raj Pradhan
Bench: Bhaskar Raj Pradhan
Bail Application No. 04/2017
Md. Tebraj Alam @ Roshan v. State of Sikkim
BEFORE
BHASKAR RAJ PRADHAN, J
24.10.17 Present: Mr. Zangpo Sherpa, Advocate for Appellant.
Mr. S.K Chettri, Asst. Govt. Advocate, for the State-
Respondent.
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Learned Counsel for the Appellant seeks to withdraw the Bail Application No.04/2017.
Dismissed as withdrawn.
Judge 24-10-2017 Index : Yes / No /avi Internet : Yes / No