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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(j) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(j)"Order' means the Government Order or Orders specified in the Andhra Pradesh Fire Service Manual and the General or Standing Orders issued by the Director General of Fire Services;