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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(3) in The Assam Highway Act, 1989

(3)When a highway authority proposes to prescribe a standard width in respect of any highway or a portion thereof, it shall notify the proposal in the Official Gazette and invite the objections, if any, to be submitted to it within 60 days of the date of publication of the notification.