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[Cites 0, Cited by 1] [Section 185] [Entire Act]

NCT Delhi - Subsection

Section 185(2) in The Delhi Land Reforms Rules, 1954

(2)The permission to dispose of the land granted under sub-paragraph (1) may be made conditional upon the transferee becoming the member of the farm. If such a condition is imposed the transferee shall become a member of the farm.