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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(3) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(3)A copy of the order of the Commissioner under this section shall be communicated to the trustee and shall be published in such manner as may be prescribed.