Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The National Capital Region Planning Board Rules, 1985 8. Conditions of service of the Member-Secretary. - The salaries, allowances and conditions of service of the Member-Secretary shall be such as may be determined by the Government.
