Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(1)(b) in Tamil Nadu Town and Country Planning Act, 1971 (b)to adopt with or without modifications a detailed development plan proposed by all or any of the owners of any such land.