Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(4) in The Orissa Animal Contagious Diseases Rules, 1957

(4)From the time when an animal or animals is or are taken charge of by the keeper of an isolation pound, he shall arrange for the feeding and medical treatment of the animals, unless the owner or person in charge thereof desires to supply the food and medicine himself; provided always that such food and medicines shall be such as the keeper of the pound may approve or direct.