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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(ii) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(ii)the appointing authority, disciplinary authority and the appellate authority for various posts in the Institute shall be as specified in Schedule VIII;