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Madhya Pradesh High Court

Amrita Bhatia vs Baljeet Singh Bhatia on 24 January, 2023

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 2992 of 2023 (AMRITA BHATIA Vs BALJEET SINGH BHATIA) Dated : 24-01-2023 Ms. M.P.S.Chuckal - Advocate for the applicant.

As prayed by learned counsel for the applicant, list on 25.01.2023.

(SMT. ANJULI PALO) JUDGE anu Signature Not Verified SAN Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2023.01.25 17:10:19 IST