Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] Bengal Presidency - Subsection Section 14A(a) in The Bengal Patni Taluks Regulation, 1819 (a)a sum of money equal to one per cent, of the purchase money, for payment to [the State Government] for the purposes specified in the second clause of section 17,
