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State of Rajasthan - Section

Section 72 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

72.

A column has been provided in this statement for verification by comparison with figures shown by the Treasury Officer in the monthly accounts to the Accountant-General. This reconciliation should be attended to faithfully so that errors in the classification of the accounts and difficulties in acknowledging the balances intimated by the Accountant-General at the end of each year can be avoided.