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[Cites 0, Cited by 0] [Section 55(6)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(6)(a) in The Kalyani University Act, 1981

(a)The Kalyani University (Temporary Supersession) Act, 1978 (hereinafter referred to in this sub-section as the said Act) shall stand repealed with effect from the date of publication of this Act in the Official Gazette.