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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1)(c) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(c)the names of all offices to which any salary, emolument or perquisite is attached and the nature, time and conditions of service in each case;