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Nirmal N. Kotecha Through Its Power Of ... vs Securities And Exchange Board Of India on 22 January, 2021

Bench: L. Nageswara Rao, S. Abdul Nazeer, Indu Malhotra

     ITEM NO.9                    Court 8 (Video Conferencing)                SECTION XVII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).3388/2020

     NIRMAL N. KOTECHA THROUGH ITS POWER OF ATTOREY                          Appellant(s)

                                                       VERSUS

     SECURITIES AND EXCHANGE BOARD OF INDIA             Respondent(s)
     (With applns for exemption from filing c/c of impugned judgment,
     stay appln)

     WITH
     C.A. No. 3823/2020 (XVII)
     (For stay application)

     Date : 22-01-2021 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Appellant(s)                    Mr.   K.V. Vishwanathan, Sr. Adv.
                                         Mr.   Pulkit Tare, AOR
                                         Mr.   Mohit Kumar Bafna, Adv.
                                         Mr.   Aditya Bhansali, Adv.
                                         Mr.   Akshaya Bhansali, Adv.
                                         Mr.   Suyash Bhandari, Adv.


                                         Mr.   Navaniti Prasad Singh, Sr.Adv.
                                         Mr.   Mohit Kumar Bafna, Adv.
                                         Mr.   Aditya Bhansali, Adv.
                                         Mr.   Vaibhav Niti, AOR
                                         Mr.   Akshaya Bhansali, Adv.
                                         Mr.   Suyash Bhandari, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List after one week, as prayed.

(Geeta Ahuja) (Anand Prakash) Court Master Court Master