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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Punjab - Subsection

Section 89(4) in The Punjab Motor Vehicles Rules, 1989

(4)Where articles such as arms, ammunition, explosive, intoxicating liquors, opium and its preparation and hemp and drugs, the sale of which is prohibited by law, are left unclaimed, they shall be made over to the police or excise authorities for disposal under the laws affecting the articles.