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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(5)(ii) in Gujarat Elementary Education Rules, 2010

(ii)Government will provide these children free text-books. Where the text books differ or are supplementary to the regular text books provided by government, the additional expenditure of providing such text books is to be borne by the school management.