Supreme Court - Daily Orders
Jairam Ramesh vs Union Of India And Ors. Ministry Of Law ... on 10 May, 2016
Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit
ITEM NO.13 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 231/2016
JAIRAM RAMESH Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With appln.(s) for Directions)
Date : 10/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. P. Chidambaram,Sr.Adv.
Mr. Kapil Sibal,Sr.Adv.
Mr. Rajesh Inamdar,Adv.
Mr. Vikram Aditya Singh,Adv.
Ms. Padma Lakshmi Iyenger,Adv.
Mr. Gautam Talukdar,Adv.
For Respondent(s) Mr. Mukul Rohatgi,AG
Mr. Zoheb Hossain,Adv.
Dr. Arghya Sengupta,Adv.
Mr. Devansh Singh,Adv.
Ms. Ranjeeta Rohatgi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
At the request of Mr. Mukul Rohatgi, learned Attorney General, post on Wednesday, the 20th July, 2016.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Mahabir Singh Date: 2016.05.11 10:46:23 IST Reason: