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Union of India - Section

Section 8 in The Mines Rescue Rules, 1985

8. Qualifications, experience, etc., of Instructors

.-After the coming into force of these rules no person shall be appointed as Instructor unless he-
(i)is a rescue trained person;
(ii)has 3 years practical experience of belowground work in mines; and
(iii)holds a Manager's certificate of a type not restricted to opencast workings.