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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Dam Safety Act, 2021

(1)The National Committee shall meet at such times andplaces and shall observe such rules of procedure in regard to the transaction of business at its meetings in the manner as may be prescribed by the Central Government:Provided that the National Committee shall meet twice in a year and one meeting shall be held before the onset of the monsoon season.