Bombay High Court
Bilcare Ltd. Through Its Managring ... vs Bank Of Baroda And Anr on 10 July, 2019
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION STAMP NO. 18422 OF 2019 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None Present.
CORAM : V. R. KACHARE I/c. REGISTRAR (JUDL-I) Date : 10th July, 2019 Three weeks time (i.e. 31/07/2019) is granted to remove office objection.
S. O. to 01/08/2019.
I/C. REGISTRAR (JUDL-I) ::: Uploaded on - 11/07/2019 ::: Downloaded on - 12/07/2019 02:08:38 :::