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Madhya Pradesh High Court

Hasu Bai vs Lotan on 2 November, 2023

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                         MP No. 847 of 2021
                                                      (HASU BAI Vs LOTAN AND OTHERS)

                           Dated : 02-11-2023
                                  Ms. Swati Sharma, learned counsel for the petitioner .

                                  Shri Rohit Kumar Mangal, learned counsel for the respondent [R-2].

Heard on I.A. No.2512/2022, an application for taking additional documents on record.

Learned counsel for the petitioner has no objection, therefore, I.A. No.2512/2022 is allowed and documents are taken on record.

Also heard on the question of admission. Petition is admitted for hearing. As prayed by learned counsel for the parties, list this matter for final hearing today in the second half.

(ACHAL KUMAR PALIWAL) JUDGE Later on :

With the consent of both the parties, matter is finally heard. Reserved for orders.
(ACHAL KUMAR PALIWAL) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 02-11-2023 18:10:03