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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(9)(g) in The Rajasthan Money-Lenders Act, 1963

(g)a loan to or by an insurance company as defined in the Insurance Act, 1938 (Central Act IV of 1938);