Delhi High Court - Orders
Shaktinidhi Bakhshi vs Union Of India & Ors on 12 February, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4094/2023 & CM APPL. 15925/2023
SHAKTINIDHI BAKHSHI ..... Petitioner
Through: Ms. Shivangi Sharma, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Arunima Dwivedi, CGSC with
Mr. Jitendra Kumar Tripathi,
Advocate for R-1/UOI.
Mr. Arvind K. Nigam, Sr. Advocate
with Ms. Mamta R. Jha, Mr. Rohan
Ahuja, Ms. Shruttina, Mr. Vatslya
Vishal, Ms. Amishi Sodani,Mr. Rahul
Choudhary, Ms. Diya Viswanath,
Advocates
Mr. Gaurav Dhama and Ms. Malvika
Raghavan, Advocates for R-2
Mr. Jawahar Raj, Advocate for Indian
Kanoon
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 12.02.2024
1. List on 04.03.2024 at 02:30 P.M.
2. Date already fixed, i.e.13.02.2024 stands cancelled.
DR. SUDHIR KUMAR JAIN, J FEBRUARY 12, 2024/j This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/02/2024 at 21:01:39