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Gauhati High Court

High Court Bar Association vs The Gauhati High Court on 11 August, 2022

Author: Suman Shyam

Bench: Suman Shyam, Malasri Nandi

                                                                Page No.# 1/5

GAHC010167942020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4908/2020

         HIGH COURT BAR ASSOCIATION,
         KOHIMA, H.Q. KOHIMA, NAGALAND. REGD. NO.HOME/SRC-6419, REP. BY
         ITS PRESIDENT, SHRI ASHIPRI ZHO, R/O. KOHIMA, NAGALAND.



         VERSUS

         THE GAUHATI HIGH COURT, GUWAHATI AND 7 ORS.
         REP. BY THE REGISTRAR, GAUHATI HIGH COURT, KOHIMA BENCH,
         KOHIMA, NAGALAND.

         2:THE REGISTRAR GENERAL

          GAUHATI HIGH COURT
          GUWAHATI.

         3:THE REGISTRAR (VIGILANCE) CUM IN CHARGE

          RECRUITMENT CELL
          GAUHATI HIGH COURT
          GUWAHATI.

         4:AISHWARYA NIGAM

          R/O. SM-45
          BLOCK-5
          SAHYADRI ENCLAVE
          BHADBHADA ROAD
          DEPOT
          BHOPAL-462003
          MADHYA PRADESH.

         5:SMTI. NIKILI ROCHILL
                                                                     Page No.# 2/5


             C/O. ER. VITOSHE K ROCHILL
             ADDL. CHIEF ENGINEER (CIVIL)
             DEPTT. OF POWER (T AND G)
             BELOW AG
             KOHIMA-797001
             NAGALAND.

            6:ROBERT LHUNGDIM
             R/O. KUKI CHRISTIAN CHURCH COMPOUND
             DEWLAHLAND
             IMPHAL
             MANIPUR-795001.

            7:THE STATE OF NAGALAND
             REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
             KOHIMA.

            8:THE PRINCIPAL SECRETARY
            TO THE GOVT. OF NAGALAND
             DEPTT. OF JUSTICE AND LAW
             NAGALAND
             KOHIMA

Advocate for the Petitioner   : MR. C T. JAMIR

Advocate for the Respondent : SC, GHC




             Linked Case : WP(C)/4910/2020

            QHETO A. CHOPHY
            S/O. SHRI AHOZHE CHOPHY
            R/O. CHEKIYIE VILLAGE
            P.O. AND P.S. DIMAPUR
            DIST. DIMAPUR
            NAGALAND.


             VERSUS

            THE GAUHATI HIGH COURT AND 6 ORS.
            GUWAHATI
            REP. BY THE REGISTRAR GENERAL
                                                        Page No.# 3/5

GAUHATI HIGH COURT
GUWAHATI
ASSAM.

2:THE REGISTRAR GENERAL

GAUHATI HIGH COURT
GUWAHATI
ASSAM.
3:THE REGISTRAR (VIGILANCE) CUM INCHARGE

RECRUITMENT CELL
GAUHATI HIGH COURT
GUWAHATI
ASSAM.
4:AISHWARYA NIGAM

R/O. SM-45
BLOCK-5
SAHYADRI ENCLAVE
BHADBHADA ROAD
DEPOT
BHOPAL-462003M MADHYA PRADESH.
5:ROBERT LHUNGDIM
R/O. KUKI CHRISTIAN CHURCH COMPOUND
DEWLAND
IMPHAL
MANIPUR-795001.
6:THE STATE OF NAGALAND
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA.
7:THE PRINCIPAL SECRETARY

TO THE GOVT. OF NAGALAND
DEPTT. OF JUSTICE AND LAW
NAGALAND
KOHIMA.
------------
Advocate for : MR. L WAPANG
Advocate for : SC
GHC appearing for THE GAUHATI HIGH COURT AND 6 ORS.



Linked Case : WP(C)/4909/2020

SMT. T. TILILA SANGTAM
D/O. Y.T. SANGTAM
                                                        Page No.# 4/5

R/O. CHUNGLIYIMTI VILLAGE
P.O. AND P.S. CHARE
DIST. TUENSANG
NAGALAND.


VERSUS

THE GAUHATI HIGH COURT AND 6 ORS.
GUWAHATI
REP. BY THE REGISTRAR
GAUHATI HIGH COURT
KOHIMA BENCH
KOHIMA
NAGALAND.

2:THE REGISTRAR GENERAL

GAUHATI HIGH COURT
GUWAHATI.
3:THE REGISTRAR (VIGILANCE) CUM INCHARGE
RECRUITMENT CELL
GAUHATI HIGH COURT
GUWAHATI.
4:AISHWARYA NIGAM
R/O. SM-45
BLOCK-5
SAHYADRI ENCLAVE
BHADBHADA ROAD
DEPOT
BHOPAL-462003
MADHYA PRADESH.
5:ROBERT LHUNGDIM
R/O. KUKI CHRISTIAN CHURCH COMPOUND
DEWLAND
IMPHAL
MANIPUR-795001.
6:THE STATE OF NAGALAND
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA.
7:THE PRINCIPAL SECRETARY

TO THE GOVT. OF NAGALAND
DEPTT. OF JUSTICE AND LAW
NAGALAND
KOHIMA.
------------
Advocate for : MR. C T. JAMIR
                                                                                         Page No.# 5/5

               Advocate for : SC
               GHC appearing for THE GAUHATI HIGH COURT AND 6 ORS.



                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                              ORDER

Date : 11/08/2022 Suman Shyam, J A prayer for adjournment has been made both on behalf of the writ petitioner's counsel as well as Ms. T. Khro, learned Additional Advocate General, State of Nagaland, with a request to post these matters on any date after 20/08/2022.

Mr. S. Dutta, learned senior counsel appearing for the respondent no. 5, on the other hand, has expressed urgency in the matter with a request to post these matters again on 25/08/2022. Mr. H.K. Das, learned Standing Counsel, Gauhati High Court, is present on behalf of the respondent nos. 1 to 3.

In view of the request for adjournment made at the bar, hearing of these matters stands adjourned for two weeks.

The respondent no. 5 would be at liberty to make a request before the Registry for constituting a Bench on 25/08/2022 for hearing of these matters, if so advised.

                                                    JUDGE                                     JUDGE
sukhamay



Comparing Assistant