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State of Assam - Section

Section 10 in The Assam Economic and Statistical (Junior) Service Rules, 1980

10. Character.

- A candidate for direct recruitment shall produce to the Commission or the Board as the case may be certificates of good character from-
(a)The Principal, Academic Officer of the University, College or other Educational Institutions in which he studied last;
(b)Two respectable persons, who are well acquainted with (but not related to) the candidate.