Section 36(1)(f) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

(f)has directly or indirectly any share or interest in any contract with, by or on behalf of the Panchayat, while owning such share or interest:

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