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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(c) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982

(c)'company' 'means Nagaland Forest Products Ltd', being a Company within the meaning of the Companies Act, 1956 (1 of 1956) and having its registered office at Tijit in the State of Nagaland ;