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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1)(h) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(h)To appoint such committees, either standing or temporary, as the Board may consider necessary and establish the terms of reference thereof within the limitations of this Act or Statutes.