Himachal Pradesh High Court
Shri Daleep Singh vs . State Of H.P. & Ors. on 2 September, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Shri Daleep Singh Vs. State of H.P. & Ors.
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CWP No. 8900 of 2024 02.09.2024 Present: Mohamed Ahamed Safee, Advocate, for the petitioner.
Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents.
Notice. Mr. Pushpinder Jaswal, learned Additional Advocate General, accepts notice on behalf of the respondents. As prayed for, reply be filed, within a period of eight weeks. List thereafter.
(Ajay Mohan Goel) Judge September 02, 2024 (Shivank Thakur) ::: Downloaded on - 02/09/2024 20:33:11 :::CIS