Delhi High Court - Orders
Directorate Of Enforcement vs P. Chidambaram & Ors on 15 September, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1106/2022 & CRL M.A. No.14794/2022
DIRECTORATE OF ENFORCEMENT
..... Petitioner
Through: Mr.Anupam S Sharma, Special
Counsel, Mr.Arun Khatri, SPP,
Mr.Prakarsh Airan, Ms.Harpreet
Kalsi, Mr.Ripudaman Sharma,
Mr.Abhishek Batra and Mr.Nishant
Choudhary, Advocates.
versus
P. CHIDAMBARAM & ORS.
..... Respondent
Through: Mr.Arshdeep Singh Khurana and
Mr.Harsh Mittal, Advocates for R1.
Mr.Akshat Gupta and Mr.Pranav Jain,
Advocates for R2.
Ms.Apoorva Pandey, Mr.G.G.
Kashyap, and Mr.Rose Verma,
Advocates for R3.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 15.09.2022
1. The learned senior counsel for the respondent is indisposed today.
2. At request, list again on 14.11.2022.
3. Interim orders to continue.
YOGESH KHANNA, J.
SEPTEMBER 15, 2022 M Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:16.09.2022 14:31