Bombay High Court
Antrix Diamond Exports Pvt. Ltd vs Twenty Two Germs Company Limited on 23 January, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
18-COMSS-337-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL SUMMARY SUIT NO. 337 OF 2018
ANTRIX DIAMOND EXPORTS PVT. LTD )...PLAINTIFF
V/s.
TWENTY TWO GEMS COMPANY LIMITED )...DEFENDANT
None for the Plaintiff.
None for the Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 23rd JANUARY, 2024 P.C. : 1. None for the Plaintiff.
2. A perusal of the plaint indicates that the Suit valuation is below Rs.10 crores and learned Associates informs that this Suit also finds placed in the list notified for transfer to the Bombay City Civil Court.
3. Registry to verify and to take appropriate steps.
(ABHAY AHUJA, J.) AVK 1/1 ::: Uploaded on - 24/01/2024 ::: Downloaded on - 25/01/2024 05:07:56 :::