Section 1(1) in The Maharashtra Personal Inams Abolition Act, 1953
(1)This Act may be called [the Maharashtra Personal Inams Abolition Act] [This Short title was substituted for the Short title 'the Bombay Personal Inams Abolition Act, 1952' by Maharashtra 24 of 2012, Schedule entry no. 49, (w.r.e.f. 1.5.1960).].
