Bombay High Court
Rabeekhan Abdullah vs Air Intelligence Unit And Anr on 3 January, 2019
Author: Prakash D. Naik
Bench: Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1820 OF 2018
Rabeekhan Abdullah ....Applicant
V/S
Air Intelligence Unit And Anr ....Respondent
Ms.Lochan Chandka i/b Mr Taraq Sayed For Applicant A.R.Kapadnis,APP CORAM : PRAKASH D. NAIK, J DATE : 3rd January, 2019 P.C. :
Ld. Advocate Mr. Sadanha is reported to be on leave. Stand over to 14/01/2019.
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