Supreme Court - Daily Orders
State Of U.P. vs Jubilant Life Sciences Limited, Amroha on 8 January, 2020
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.2 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).33528/2018
(Arising out of impugned final judgment and order dated 08-09-2017
in WT No.101/2017 passed by the High Court Of Judicature At
Allahabad)
STATE OF U.P. & ORS. Petitioner(s)
VERSUS
JUBILANT LIFE SCIENCES LIMITED, AMROHA & ORS. Respondent(s)
(With appln for c/delay in filing and refiling SLP exemption
from filing O.T.)
Date : 08-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Samar Vijay Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the special leave petition.
Tag along with SLP(C)No.8609 of 2017.
(B.Parvathi) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by BALA PARVATHI Date: 2020.01.10 16:52:24 IST Reason: